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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(6) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

(6)The date of the enquiry shall not be earlier than fifteen days from the date of publication of the notice referred to in sub-rule (5).