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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(3)(a) in The Goa, Daman and Diu School Education Act, 1984

(a)the terms and conditions of service of the employee, including the scale of pay and other allowances to which he shall be entitled;