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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 30(1)(a) in The Jammu and Kashmir Energy Conversation Act, 2011

(a)that on account of grave emergency, the Bureau is unable to discharge the functions and duties imposed on it by or under the provisions of the Act ; or