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Karnataka High Court

A P Raju vs State Of Karnataka on 3 June, 2019

Bench: Chief Justice, P.S.Dinesh Kumar

                                -1-



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

          DATED THIS THE 3RD DAY OF JUNE, 2019

                         PRESENT

      THE HON'BLE MR.ABHAY S. OKA, CHIEF JUSTICE

                            AND

       THE HON'BLE MR.JUSTICE P.S.DINESH KUMAR

            WRIT APPEAL NO.1293 OF 2019 AND
       WRIT APPEAL NOS.1304-1411 OF 2019 (EDN-RES)

BETWEEN:
1.     A P RAJU
       S/O PADMANABHAN
       AGED ABOUT 46 YEARS
       R/AT # 250, 8TH CROSS,
       5TH MAIN, TATA NAGAR,
       BENGALURU - 560 092

2.     ARVIND KUMAR CHATURVEDI
       S/O B D CHATURVEDI
       AGED ABOUT 39 YEARS
       R/AT UNIQUE CONCORD
       B005, GROUND FLOOR,
       LOTTEGOLLAHALLI MAIN ROAD,
       TATA NAGAR, BENGALURU - 560094

3.     S RAVISHANKAR
       S/O H SATYANARAYANA
       AGED ABOUT 57 YEARS
       R/AT 516, NETRAVATHI ROAD,
       CROSS DEVASNDRA, NEW BEL ROAD,
       BENGALURU - 560 094

4.     SHANMUGANATHAN U.,
       S/O ULAGANATHAN
       AGED ABOUT 40 YEARS
       R/AT 3RD MAIN 1ST CROSS,
                              -2-



     DESHABANDHUNAGAR,
     DODDABOMMASANDRA
     BENGALURU - 560 097

5.   GURURAJ HEGDE
     S/O GANAPATHIHEGDE
     AGED ABOUT 40 YEARS
     R/AT # 90, SRI MANJUNATHA MANSION
     FLAT NO 404, 4TH FLOOR,
     15TH MAIN, 8TH CROSS,
     BRINDAVANANAGAR
     BENGALURU - 560 054

6.   LOKESH RAJU
     S/O RAJU NARAYANSWAMY
     AGED ABOUT 36 YEARS R/AT # 149,
     2ND FLOOR, 4TH CROSS,
     MARUTHINAGAR,
     2ND STAGE, BHADRAPPALAYOUT
     BENGALURU - 560 094

7.   PRASHANT PARAMATMUNI
     S/O SRINIVAS RAO P
     AGED ABOUT 31 YEARS
     R/AT # 45/66, FLAT A3,
     HIGHTECH AQUARIUS APARTMENTS,
     LKR NAGAR, DEVI NAGAR,
     BENGALURU - 560 094

8.   P.C. SAJOE S/O CHAMY
     AGED ABOUT 44 YEARS
     R/AT 24, SREESHAILAM,
     KRISHNA TEMPLE ROAD,
     NEAR ADISHREE APARTMENTS,
     MUNIBYRAPPA LAYOUT
     DODDABOMMASANDRA
     VIDYARANYAPURA,
     BENGALURU - 560 097

9.   VENKATESH P
     S/O PRABHAKAR
     AGED ABOUT 39 YEARS
     R/AT # 18, 2ND FLOOR,
     SRI SADGURU NILAYA,
                             -3-



      G B M ROAD,
      RAMACHANDRAPURA,
      BENGALURU - 560 013

10.   PRADEEP PRAHLAD
      S/O PRAHALD RAO S.R.,
      AGED ABOUT 39 YEARS
      R/AT NO 117, SREE RAMAKRISHNA NILAYA,
      4TH CROSS, DEFENCE COLONY,
      SAHAKARANAGARA
      BENGALURU - 560 092

11.   S KARTHIKEYAN
      S/O LATE S SUNDARRAJ,
      AGED ABOUT 41 YEARS,
      R/AT # 7, FLAT NO.103,
      CREATIVE SUMINA,
      5TH CROSS, BASAVESHWARA LAYOUT,
      NEAR RAILWAY GATE,
      NAGASHETTYHALLI,
      BENGALURU - 560 094

12.   DHAMODHARAN
      S/O P SHANKAR
      AGED ABOUT 39 YEARS,
      R/AT NO 27, 4TH BLOCK,
      NEAR LOKESH BUILDING
      DODDABOMMASANDRA
      BENGALURU - 560 097

13.   SRIRAMA CHANDRA
      S/O MARIYAPPA
      AGED ABOUT 37 YEARS,
      R/AT # 16, SUDHAMA NILAYA,
      2ND CROSS, 1ST BLOCK,
      DODDABOMMASANDRA
      VIDYARANYAPURA
      BENGALURU- 560 097

14.   VANITHA B D/O K BALRAJ
      AGED ABOUT 33 YEARS
      R/AT NO 250, 'SRI' NIVASA
      11TH CROSS, MARUTHINAGAR
      BENGALURU - 560094
                              -4-



15.   RAMAKRISHNA R
      S/O RAMDAS
      AGED ABOUT 45 YEARS
      R/AT NO 335, 7TH CROSS,
      9TH MAIN, 3RD BLOCK,
      HMT LAYOUT,
      VIDYARANYAPURAM
      BENGALURU - 560 097

16.   SUBRAMANI K
      S/O G T KALIAPPAN
      AGED ABOUT 47 YEARS
      R/AT # 39, 6TH CROSS,
      4TH MAIN, NEAR JALLEGARREAMMA TEMPLE
      RMV 2ND STAGE,
      L G HALLI, BENGALURU - 560 094

17.   MADHU MALI D/O BALARAM
      AGED ABOUT 42 YEARS,
      R/AT # 62C, 2ND FLOOR,
      LKR APARTMENT, LKR NAGAR,
      LOTTEGOLAHALLI, RMV POST,
      BENGALURU - 560 094

18.   VENKATESH N
      S/O LATE NARAYAN RAO
      AGED ABOUT 46 YEARS
      R/AT NO 88/1, 4TH CROSS,
      NANJAPPA LAYOUT,
      VIDYARANYAPURA
      BENGALURU - 560 097

19.   KUSUMA K.M. D/O MALLESH
      AGED ABOUT 39 YEARS
      R/AT # 39, KANNURAMMA
      TEMPLE LAYOUT,
      1ST MAIN, DEVINAGAR,
      BENGALURU - 560 094

20.   SHASHIDHARA D N
      S/O NAGENDRAPPA,
      AGED ABOUT 38 YEARS
      R/AT # 8, 3RD CROSS,
      APC LAYOUT,
                              -5-



      THINDLU VIDYARANYAPURA
      BENGALURU - 560 097

21.   SWAROOP G K
      D/O LATE GURLING KAMATGI
      AGED ABOUT 36 YEARS
      R/AT 041, D BLOCK,
      DS MAX SIGNATURE
      NEAR DEVINAGAR, LKR NAGAR
      BENGALURU - 560 094

22.   SHINOJ K. NARAYANA
      S/O K NARAYANAN
      AGED ABOUT 40 YEARS
      R/AT # 70, 2ND MAIN 4TH CROSS,
      MUNIRAMANNA BLOCK,
      GANGANAGAR
      R T NAGAR, BENGALURU - 560 032

23.   NAVEEN KUMAR R
      S/O RAJANNA
      AGED ABOUT 44 YEARS
      R/AT NO 144/1 MARUTHI NILAYA,
      NEAR SHARADAMMA TEMPLE,
      JALAHALLI VILLAGE,
      BENGALURU - 560 013

24.   JITESH KUMAR K B
      S/O BHOJARAJ
      AGED ABOUT 40 YEAR S
      R/AT NO 464, MANJUNATHA NILAYA,
      2ND CROSS,
      CHIKKAMARANAHALLI DEVASANDRA
      NEW BEL ROAD,
      BENGALURU - 560 054

25.   JAGADEESH AMIN
      S/O JANU POOJARY
      AGED ABOUT 42 YEARS
      R/AT HOUSE NO 21, GF
      GANESHA LAYOUT,
      8TH MAIN, 4TH BLOCK,
      VIDYARANYAPURAM
      BENGALURU - 560 097
                            -6-



26.   RAMA KUMAR B A
      S/O B R ASHWATH NARAYANA
      AGED ABOUT 44 YEARS
      R/AT B - 314, UNIQUE CONCORD
      94/2 DEVI NAGAR,
      TATA NAGAR
      BENGALURU - 560 094

27.   NAYAN KUMAR
      S/O T N SRINIVASU
      AGED ABOUT 39 YEARS
      R/AT 501B, HOYSALA INFANTRY TOWER
      SANJAY NAGAR MAIN ROAD,
      NEXT TO VAIBHAV THEATER
      BENGALURU - 560 094

28.   SRINIVASA RAO
      S/O LATE SAMBASIVA RAO
      AGED ABOUT 51 YEARS
      R/AT NO 27, 6TH CROSS
      LOTEGALLAHALLI,
      RMV 2ND STAGE
      SANJAY NAGAR
      BENGALURU - 560 094

29.   MANISH DESAI
      S/O SHIVRAJ S DESAI
      AGD ABOUT 42 YEARS
      R/AT # 35, KRISHINAGAR,
      7TH CROSS, UAS LAYOUT,
      RMV II STAGE
      BENGALURU - 560 094

30.   HEMANTH K K
      S/O KRISHVAJI RAO K H
      AGED ABOUT 35 YEARS,
      R/AT # 025, DS-MAX SIGNATURE
      B-BLOCK LKR NAGAR DEVINAGAR
      BENGALURU - 560 094

31.   KAMRAJ G
      S/O GANESAN P,
      ABOUT 45 YEARS,
      RA/T 55, 2ND FLOOR 3RD CROSS
                            -7-



      2ND MAIN, DESHABANDHU NAGAR
      DODDABOMMASANDRA
      VIDYARANAYAPURA P O
      BENGALURU - 560 097

32.   ANIL KUMAR E
      S/O K M KARUNAN
      AGED ABOUT 40 YERS,
      R/AT NO.4, HILAND NEST LAYOUT
      GUNIGRAHARA, SHIVAKOTE PO.,
      BENGALURU - 560 089

33.   DINESH S
      S/O P.M. SHANMUGUA,
      AGED ABOUT 41 YEARS,
      R/AT NO.24, 1ST CROSS 4TH MAIN
      LOTTE GOLLAHALLI, RMV 2 STAGE,
      BENGALURU - 560 094

34.   MANJUNATH
      S/O VENKATESHAIAH
      AGED ABOUT 44 YEARS,
      R/AT # 33, 6TH CROSS
      OPPOSITE JALAGERAMMA TEMPLE
      LOTTEGOLLAHALLI
      BENGALURU - 560 094

35.   GOPAKUMAR S
      S/O SREEDHARAN PILLEY
      AGED ABOUT 43 YEARS,
      R/AT NO.04, HILANDNEST
      GUNIAGRAHARA
      NEAR LAKSHIMPURA CROSS,
      NEXT TO IRWO,
      BENGALURU - 560 089

36.   TEJASWINI H K
      D/O KRISHNAMUR T H
      AGED ABOUT 43 YEARS,
      R/AT # 64TH CROSS
      KANNURAMMA EXTENSION
      DEVINAGAR
      BENGALURU - 560 094
                           -8-



37.   GOWRAMMA
      D/O RAJEDNRAN
      AGED ABOUT 44 YEARS,
      R/AT NO.1 PARK ENCLAVE
      15TH A CROSS, 8TH MAIN
      MUTHYALA NAGAR, MATHIKERE,
      BENGALURU - 560 054

38.   ASHWINI KUMAR
      S/O SHAILENDRA PRASAD,
      AGED ABOUT 33 YEARS,
      R/AT NO.21, B BLOCK,
      DS MAX SIGNATURE APARTMENT,
      LKR NAGAR, DEVI NAGAR,
      BENGALURU - 560 094

39.   JAGADEESH
      S/O LATE VEERAPPA,
      AGED ABOUT 38 YEARS,
      R/AT FLAT NO.201
      SAHASRA GRANDEUR APARTMENTS,
      SECTOR A, 2ND CROSS, AMRUTH NAGAR,
      NEAR SHARADHA SCHOOL,
      BENGALURU - 560 092

40.   RAMESH H D
      S/O DEWARSE GOWDA,
      AGED ABOUT 35 YEARS,
      R/AT NO.39, 2ND FLOOR,
      9TH MAIN, 4TH CROSS,
      DESHBHANDU NAGAR,
      OPPOSITE KABIR ASHRAM

41.   SRI RANJANI THOTA
      W/O B.R. SURENDRA THOTA,
      AGED ABOUT 35 YEARS,
      R/AT PLOT NO.D-242,
      DS MAX SIGNATURE,
      LKR NAGAR, BENGALURU-560094

42.   PONNARASU M
      S/O MANIVACHAGAM,
      AGED ABOUT 39 YEARS,
      R/AT 248, 8TH CROSS,
                             -9-



      TATA NAGAR, KODIGEHALLI,
      BENGALURU-560 092

43.   SACHIN KUMAR HIREMATH
      S/O V.P. HIREMATH,
      AGED ABOUT 37 YEARS,
      R/AT 528, 2ND CROSS, 3RD BLOCK,
      RMV 2ND STAGE,
      OPP. RMV YOGA CENTRE,
      NEAR RMV CLUB,
      BENGALURU - 560 094

44.   RAJESH SHETTY
      S/O BALAKRISHNA SHETTY,
      R/AT 334, HMT LAYOUT,
      ANAND NAGAR,
      BENGALURU - 560 024

45.   BALAJI RAMCHANDRA
      S/O T.G. RAMCHANDRA,
      AGED ABOUT 35 YEARS,
      R/AT NO.24, 2ND CROSS,
      SBM COLONY, MATHIKERE,
      BENGALURU - 560 054

46.   T. VENKATESH BABU
      S/O L.B.THIPPESWAMY,
      AGED ABOUT 48 YEARS,
      R/AT NO.106, B BLOCK,
      GRAPES VIEW CASTLE APARTMENT,
      1ST MAIN, MUTHYALNAGAR, MATHIKERE,
      BENGALURU - 560 054

47.   ANANDA S R
      S/O L. RANGANATHAPPA
      AGED ABOUT 43 YEARS
      R/AT B-901,
      HOYSALA INFANTRY TOWERS,
      SANJAYANAGAR MAIN ROAD,
      BENGALURU - 560 094.

48.   DIVYA C THAKKAR
      D/O SAMPATH
      AGED ABOUT 34 YEARS
                           - 10 -



      R/AT #54,
      OPP TO NAGALINGESHWARA TEMPLE
      DESHBANDUNAGAR,
      DODDABOMMASANDRA
      VIDYARANYAPURA POST,
      BENGLAURU - 560 097.

49.   PRANAB KUMAR MAJI
      S/O TULASI CH MAJI,
      AGED ABOUT 40 YEARS
      R/AT NO-1, 1ST FLOOR, 4TH BLOCK,
      DODDABOMMASANDRA,
      BEHIND VENUGOPAL SWAMI TEMPLE
      VIDYARANYAPURA POST,
      BENGALURU - 560 097.

50.   NAGENDRA KUMAR
      S/O H.M. VISHWAMURTHY
      AGED ABOUT 40 YEARS
      R/AT NO.69, 5TH MAIN,
      AGS LAYOUT, NEW BEL ROAD,
      RMV 2ND STAGE,
      BENGALURU - 560 054.

51.   HAJI MOHAMMED
      S/O MOHAMMED YASEEN
      AGD ABOUT 39 YEARS
      R/AT #2, II FLOOR,
      3RD A MAIN,
      2ND CROSS, BALAJI LAYOUT
      OPP KOYAS FACTORY
      VIDYARANYAPURA
      BENGALURU-560 097.

52.   NAGARAJU B.N.,
      S/O NANJEGOWDA
      AGED ABOUT 38 YEARS
      R/AT NO.2, 4TH MAIN,
      ANJANAMURTHY LAYOUT
      LOTTEGOLLAHALLI,
      RMV 2ND STAGE,
      BENGALURU - 560 094.
                              - 11 -



53.   VIJAY ARCOT
      S/O A.R. VENKATACHALAPATHY
      AGED ABOUT 35 YEARS
      R/AT #12, 4TH FLOOR,
      5TH CROSS, BASAVASAMITI LAYOUT
      NEAR TOM & JERRY PLAY HOME,
      VIDYARANYAPURA, BENGALURU-560 097.

54.   JANARDHAN B.R.
      S/O RAMASHASTRY K N
      AGED ABOUT 43 YEARS
      R/A #23, KEERTHISIMHA
      1ST CROSS, APC LAYOUT
      VIDYARANYAPURAM POST
      THINDLU, BENGALURU - 560 097

55. VIJAY BHASKAR
    S/O UVARAJ D
    AGED ABOUT 40 YEARS
    R/A NO.25, SHARADHA NIVAS
    MUNEESHWARA TEMPLE ROAD
    LOTTEGOLLAHALLI
    RMV EXTENSION
    2ND STAGE POST
    BENGALURU - 560 094

56. H P MANJUNATH
    S/O PUTTAMAREGOWDA
    AGED ABOUT 41 YEARS
    R/A #2, 5TH MAIN ROAD
    DESHUBANDHU NAGAR
    NEAR RASINA FARM
    DODDABOMMASANDRA
    BENGALURU - 560 097

57. MANJULA R DAMODHAR
    D/O DAMODHARAN
    AGED ABOUT 41 YEARS
    R/A # 320, 4TH A CROSS
    BHADRAPPA LAYOUT
    NAGASHETTYHALLI
    BENGALURU - 560 094
                         - 12 -



58. R GIRISH
    S/O P RAMACHANDRAN
    AGED ABOUT 47 YEARS
    R/A #4/62, 8TH CROSS
    MSR NAGAR, NEW BEL ROAD
    BENGALURU - 560054

59. RAJESH GOWHALE
    S/O MADHUKAR GOWHALE
    AGED ABOUT 43 YEARS
    R/A E4106, SRIRAM SHREYAS
    APARTMENTS TELECOM LAYOUT
    KODIGEHALLI
    BENGALURU - 560 092

60. SUNDAR C P
    S/O C N PILLAVENKATASWAMY
    AGED ABOUT 44 YEARS
    R/AT #52, III MAIN
    BINNY MILL ROAD
    GANGANAGAR EXTENSION
    BENGALURU - 560 032

61. AMRUTHA GOGATE
    D/O MAYUR GOGATE
    AGED ABOUT 35 YEARS
    R/ATF3, EIKSHA ENCLAVE
    4TH A CROSS, 51/2
    VIDYARANYAPURA MAIN ROAD
    BENGALURU - 560 097

62. NAVEEN KRISHNAPPA
    S/O KRISHNAPPA M
    AGED ABOUT 39 YEARS
    R/AT #11, SRINIVASA GARDENS
    2ND MAIN, RMV 2ND STAGE
    NAGASHETTYHALLI
    BENGALURU - 560 094

63. MAKARAND PARANJAPE
    S/O PRAKASH P PARANJAPE,
    AGED ABOUT 32 YEARS
    R/AT SM HERITAGE APARTMENTS,
    FLAT NO.206, 56/13, JB KAVAL
                             - 13 -



    VIDYARANYAPURA,
    BENGALURU - 560 097.

64. ASHWIN
    S/O VEER KUMAR,
    AGED ABOUT 40 YEARS
    R/AT B 202, II FLOOR,
    STERLING RESIDENCY
    DOLLARS COLONY,
    BENGALURU - 560 094.

65. DIVYA L
    W/O MANOJ KUMAR,
    AGED ABOUT 38 YEARS
    R/AT NO.107,
    GARUDA ROYAL APARTMENT,
    SHARADAMBANAGAR, JALAHALLI VILLAGE,
    BENGALURU - 560 013.

66. AVINASH S SAHOO
    S/O M.SAHOO,
    AGED ABOUT 42 YEARS
    SHREE PRAKRITI APARTMENT,
    R/AT E2-302, KODEGAHALLI,
    VIRUPAKSHA LAYOUT,
    BENGALURU - 560 097.

67. ARUNA
    W/O LAKSHMINARAYAN,
    AGED ABOUT 46 YEARS,
    R/AT S4, 51/2, EIKSHA ENCLAVE,
    NANJAPPA LAYOUT,
    VIDYARANYAPURA,
    BENGALURU - 560 094.

68. MANJULA B.T.
    D/O PRASHANTH,
    AGED ABOUT 38 YEARS,
    R/AT # 2118, D BLOCK, 9TH MAIN,
    SAHAKAR NAGAR
    BANGALORE - 560 092.

69. ANURADHA
    W/O RAJEEV.S
                           - 14 -



    AGED ABOUT 35 YEARS,
    R/AT NO.107, GARUDA ROYAL APARTMENT,
    SHARADAMBANAGAR, JALAHALLI VILLAGE,
    BENGALURU - 560 013.

70. CHANDRAKANTH R
    S/O RAJEEV SHETTY,
    AGED ABOUT 32 YEARS
    R/AT NO.19 SUMUKHA 2ND MAIN,
    1ST CROSS, MUNNESHWARASWAMY LAYOUT,
    DODDABOMASANDRA,
    VIDYARANYAPURA,
    BENGALURU - 560 097.

71. PRASAD SHETTY
    S/O PANDURANG SHETTY,
    AGED ABOUT 46 YEARS
    1ST CROSS, MUNNESHWARASWAMY LAYOUT,
    DODDABOMASANDRA,
    VIDYARANYAPURA
    BENGALURU - 560 097.

72. AMBIKA
    W/O C GOPINATH
    AGED ABOUT 49 YEARS
    R/AT 8A I MAIN, CIL LAYOUT
    SANJAYNAGAR,
    BENGALURU - 560 097

73. MANOJ NANDAWATH
    S/O SHYAM SUNDAR
    AGED 37 YEARS
    R/AT MERIDIAN GARDEN
    CBI ROAD, GANGANAGAR
    BENGALURU - 560 032

74. R V SHANTANAVAR
    S/O VEERANAGOUDA
    AGED ABOUT 44 YEARS
    R/AT UNIQUE CONCORD APARTMENT
    FLAT NO. B-415, LOTTEGOLLHALLI
    MAIN ROAD, TATANAGAR
    BENGALURU - 560 094
                         - 15 -



75. ANANDA GOWDA
    S/O VEERAAPA GOWDA
    AGED ABOUT 36 YEARS
    R/AT B406,
    UNIQUE CONCORDE APARTMENTS
    TATANAGAR, BENGALURU - 560 097

76. D KARUNASREE
    W/O D VELU MODALI
    AGED ABOUT 33 YEARS
    R/AT 20/A, SOWPARNIKA
    7TH CROSS, GROUND FLOOR
    DEVINAGARA, BENGALURU - 560 094

77. SACHIN H M
    S/O MAHESH H S
    AGED ABOUT 35 YEARS
    R/AT 8/39, 4TH CROSS, 4TH MAIN
    DODDABOMMASANDRA
    NEAR VENUGOPALASWAMY TEMPLE
    VIDYARANYAPURA POST
    BENGALURU - 560 094

78. SANTOSH D
    S/O DEENADAYAL
    AGED ABOUT 35 YEARS
    R/AT # 32, MARUTHINAGAR MAIN ROAD
    MUNESHWAR TEMPLE ROAD DEVINAGAR
    BENGALURU - 560 094

79. SOUMYA S
    W/O SRINIVAS PRASAD
    AGED ABOUT 34 YEARS
    R/AT NO.34, HMT LAYOUT
    RT NAGAR, BENGALURU - 560 032

80. S VIJAYKUMAR
    S/O SALLAPURI
    AGED ABOUT 35 YEARS
    R/AT # 17 GKVK ROAD
    THINDLU , VIDYARANYAPURA POST
    BENGALURU - 560 097
                          - 16 -



81. HARIS B C
    S/O AMMAD B.C,
    AGED ABOUT 36 YEARS
    R/AT FLAT NO.1016,
    PRESTIGE KENSINGTON GARDENS,
    JALAHALLI, BENGALURU - 560 013.

82. RAVI CHOPRA
    S/O.V.K.CHOPRA,
    AGED ABOUT 42 YEARS,
    R/AT 601, BLCOK I,
    RMV CLUSTERS PHASE 2,
    DEVINAGAR, LOTTEGOLLAHALLI,
    BENGALURU - 560 094.

83. JAYANTH DESPANDE
    S/O VASANT DESHPANDE,
    AGED ABOUT 53 YEARS,
    R/AT 306, SRI GURU RESIDENCY,
    SV LAYOUT RMV II STAGE,
    BENGALURU - 560 094.

84. T MOHAN REDDY
    S/O T SADANANDA REDDY,
    AGED ABOUT 41 YEARS,
    R/AT FLAT 403, SS RESIDENCY,
    KODIGEHALLI,
    BENGLAURU - 560 097.

85. ASHOK KUMAR Y
    S/O ONKARAPAP Y,
    AGED ABOUT 38 YEARS
    R/AT FLAT 8210, UNIQUE CONCORDE,
    LOTTEGOLAHALLI MAIN ROAD,
    TATA NAGAR,
    BENGALURU - 560 094.

86. SHASHNK DUBEY
    S/O S.C.DUBEY,
    AGED ABOUT 40 YEARS,
    R/AT 107-5, S V RESIDENCY,
    1ST CROSS, RAMANNA GARDEN,
    RAMACHADNRAPURA,
    BENGALURU - 560 097.
                          - 17 -



87. PRASANNA Y S
    S/O SRINIVASA MURTHY,
    AGED ABOUT 50 YEARS,
    R/AT #661, 7TH CROSS,
    BANDAPPA ROAD,
    YESHWANTHPUR,
    BENGALURU - 560 022.

88. RAJALAXMI
    W/O A SELVASHANKAR,
    AGED ABOUT 40 YEARS
    R/AT 103, BHAVYA HARMONY,
    SITE NO. 1,2,3 & 4,
    SONNEGOWDA LAYOUT,
    BEHIND SONNEGOWDA COMPLEX,
    KODIGEHALLI,
    BENGALURU - 560 092.

89. J B PADAM KUMAR
    S/O LATE SHA BHAWARLAL,
    AGED ABOUT 47 EAYRS,
    R/AT NO.98, VISHWAS MANSION,
    FLAT NO.201, B 2ND FLOOR,
    4TH MAIN, 5TH CROSS,
    N.G.E.F. LAYOUT, SANJAY NAGAR,
    BENGALURU - 560 094.
                                      ... APPELLANTS
(BY SHRI RAJESWARA P.N., ADVOCATE)

AND:
1. STATE OF KARNATAKA
   REPRESENTED BY ITS SECRETARY
   DEPARTMENT OF PRIMARY AND
   SECONDARY EDUCATION
   M S BUILDING
   BENGALURU - 560 001

2. THE COMMISSIONER
   DEPARTMENT OF PUBLIC INSTRUCTIONS
   NRUPATHUNGA ROAD, BENGALURU - 560 001

3. DIRECTOR OF PUBLIC INSTRUCTIONS
   OFFICE OF THE COMMISSIONER
                          - 18 -



  OF PUBLIC INSTRUCTIONS
  NRUPATHUNGA ROAD
  BENGALURU - 560 001

4. THE DEPUTY DIRECTOR OF
   PUBLIC INSTRUCTIONS
   BENGALURU NORTH
   K G ROAD, BENGALURU - 560 009

5. THE BLOCK EDUCATION OFFICER
   BENGALURU NORTH ZONE - 2
   YELAHANKA, BENGALURU - 560 064

6. CENTRAL BOARD OF SECONDARY EDUCATION
   REPRESENTED BY ITS REGIONAL OFFICER
   CBSE REGIONAL OFFICE 1630-A, J BLOCK,
   16TH MAIN ROAD, ANNA NAGAR WEST
   CHENNAI - 600 040

7. VYASA EDUCATIONAL AND CULTURAL TRUST
   BEING A PUBLIC CHARITABLE TRUST
   UNDER INDIAN TRUST ACT 1882 ACT
   AND HAVING ITS OFFICE AT
   SURVEY NO 101/2, DODDABOMMASANDRA
   BEL NORTH GATE
   VIDYARANYAPURA POST
   BENGALURU - 560 097
   REPRESENTED BY ITS CHAIRPERSON
   MR.V.SRINIVASA RAJU

8. VYASA INTERNATIONAL SCHOOL
   SURVEY NO.101/2
   DODDABOMMASANDRA
   BEL NORTH GATE
   VIDYARANYAPURA POST,
   BENGALURU - 560 097
   REPRESENTED BY ADMINISTRATIVE MANAGER
   MR.PRASAN VENKATESH RAO
                                     ... RESPONDENTS
(SHRI D.NAGARAJ, AGA FOR RESPONDENT NOS.1 TO 5
 SHRI G.L.VISHWANATH, ADVOCATE FOR RESPONDENT
 NOS.7 AND 8)
                          ---
                                - 19 -



      THESE WRIT APPEALS ARE FILED UNDER SECTION 4
OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO
SET ASIDE THE ORDER DATED 26.04.2019 IN WP NOS.19477-
19585/2019 (EDN-RES) PASSED BY THE LEARNED SINGLE
JUDGE INSOFAR AS IT RELATES ONLY ORDERS NOTICE
WITHOUT CONSIDERING THE INTERIM PRAYERS MADE IN
THE WRIT PETITION AND CONSEQUENTLY GRANT THE
INTERIM PRAYERS SOUGHT FOR BY THE APPELLANTS IN
THEIR WRIT PETITION NO.19477-19585/2019 AND ETC.

     THESE APPEALS COMING ON FOR ORDERS THIS DAY,
CHIEF JUSTICE MADE THE FOLLOWING:

                           JUDGMENT

By the impugned order dated 26th April 2019, the learned Single Judge issued notice.

2. Before the learned Single Judge, the appellants prayed for ad-interim relief in terms of prayer clause (i) of the petition, which reads thus:

"Not to refuse or deny admissions to the academic year 2019-20 to the existing students of 2018-19 academic year;"

The grievance of the appellants is that the said ad-interim relief has been refused while issuing notice by the learned Single Judge.

3. In normal course, in these writ appeals, this Court would not have interfered against an order refusing to grant ad-interim

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relief. However, we are dealing with the academic career of wards of 89 appellants, who were the students of the eighth respondent School. Hence, we have heard the learned counsel at some length.

4. It is not in dispute that wards of the appellants 51 and 80 are protected by the Right of Children to Free and Compulsory Education, 2009. In fact, the learned counsel appearing for the seventh and eighth respondents, on instructions, states that admission of the said two students has not been disturbed and there is no question of charging of any fees from the said two students. We accept the said statement made by the learned counsel appearing for the seventh and eighth respondents.

5. The learned counsel appearing for the seventh and eighth respondents has tendered across the Bar a chart. The chart records that as regards the wards of the appellant Nos.6, 9, 14, 18, 20, 24, 31, 37, 40, 42, 44, 45, 53, 61, 63, 64, 72, 74, 77, 82 and 83, applications were made by the concerned appellants for issue of transfer certificates. He further states that to some of the students, transfer certificates have been

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already issued. The learned counsel appearing for the appellants, on instructions, states that the parents of the aforesaid students / concerned appellants are willing to pay arrears of 75% of the fees payable for the academic year 2018- 19 subject to the outcome of the proceedings before the District Level Education Regulatory Authority (for short 'the said Authority'). The learned counsel appearing for the seventh and eighth respondents states that on payment of arrears of 75% of the fees payable for the academic year 2018-19, the students, who have applied for grant of transfer certificates and who have not been issued transfer certificates so far shall be issued transfer certificates. We accept the said statements made by the learned counsel appearing for the appellants as well as the learned counsel appearing for the seventh and eighth respondents.

6. As far as the wards of the other appellants, except the aforesaid 21 students as well as wards of the appellant Nos.1, 7, 29 and 89, the learned counsel appearing for the seventh and eighth respondents states that if the concerned appellants pay arrears of fees of 75% of the total fees payable for the

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academic year 2018-19 and also pay 75% of first installment of the fees for the present academic year, the seventh and eighth respondents will admit the respective students to the next class. The learned counsel appearing for the appellants states that the concerned appellants need time of ten days to pay the aforesaid amounts. We, accordingly, grant time of ten days from today. Needless to add that if the concerned appellants pay the amounts as stated by the learned counsel appearing for the appellants within a period of ten days from today, the seventh and eighth respondents shall ensure that the concerned students are immediately granted admission to the concerned class. Considering the fact that the concerned appellants have shown willingness to pay the fee within the period of ten days, the seventh and eighth respondents will permit the concerned students to attend the classes even before the payment of fees. It is obvious that on their failure to pay fees within ten days as mentioned above, the concerned students will not be entitled to attend class on expiry of ten days from today.

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7. That leaves the controversy regarding wards of appellant Nos.1, 7, 29 and 89. It is not in dispute that transfer certificates were issued to the said four students on 3rd April 2019. The learned counsel appearing for the appellants, firstly makes a grievance that in breach of ad interim order dated 14th May 2019, the said four students have been denied admission. He further states that as far as those four students are concerned, he relies on the order dated 30th May 2019 passed by the Chairperson of the Karnataka State Commission for Protection of Child Rights. He relies upon the direction issued under the said order which according to him enjoins the seventh and eighth respondents to admit the said four students to the next class.

8. Firstly, before the learned Single Judge, the only interim relief prayed was in terms of prayer clause (i) of the writ petition. In the writ petition, there is no challenge to the act of the seventh and eighth respondents to issue transfer certificate to the said four students without the said students applying for it. Moreover, it is always open for the appellants to apply to the learned Single Judge before whom the writ petitions are

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pending for permission to carry out necessary amendment and to seek necessary ad interim or interim relief in accordance with law. In these appeals against ad interim order, we cannot grant any relief to the four students to whom transfer certificates has been already issued on 3rd April 2019.

9. Subject to the directions and subject to what is observed above, the appeals are disposed of.

10. We make it clear that these appeals being appeals against ad interim order, all contentions of the parties before the learned Single Judge are expressly kept open.

Sd/-

CHIEF JUSTICE Sd/-

JUDGE AHB