Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 202] [Entire Act]

State of Andhra Pradesh - Subsection

Section 202(1) in Andhra Pradesh Rules Under the Registration Act, 1908

(1)An application for a licence shall be in Form 'A' in Appendix IX and shall either be presented to the licensing authority, in person or be sent by post with necessary fees.