State Consumer Disputes Redressal Commission
Nandkishor S/O. Shrikishan ... vs Dy. Engineer, M.S.E.B.Ambad. on 15 June, 2010
1 F.A. No..: 274-06
MAHARASHTRA STATE CONSUMER DISPUTE REDRESSAL
COMMISSION, MUMBAI, CIRCUIT BENCH AT AURANGABAD.
Date of filing : 02.02.2006
Date of Order:15.06.2010
FIRST APPEAL NO.274OF 2006
IN COMPLAINT CASE NO. 115 OF 2004
DISTRICT CONSUMER FORUM: JALNA
Nandkishor s/o. Shrikishan Dayma
Prop. Shri. Stone Crusher,
R/o. Balaji Lane, Sadar Bazar,
Jalna. ... Appellant
//VERSUS//
1.Dy. Engineer, M.S.E.B. Near Dr. Joshi, Bus-Stand Road, Ambad.
2. Executive Engineer, Division No.2, M.S.E.B. Near Bramhan Sabha Mangal Karyalaya, Chaman-Railway Station Road, Jalna. ... Respondents Coram : Shri.S.G.Deshmukh, Hon`ble Presiding Judicial Member.
Mrs. Uma S.Bora, Hon`ble Member.
Present: None for appellant.
Adv. Shri. S. N. Tandale, for respondents.
:: ORAL ORDER ::
Per Shri. S. G. Deshmukh, Hon`ble Presiding Judicial Member Notices were issued to the appellant as well as the respondents for hearing on 11.03.2010, none appeared for appellant. Adv. S. N. Tandale appeared for respondent. Notice was reissued to appellant and case was adjourned to 13.04.2010. On 13.04.2010 none appeared for appellant. Adv. S.N. Tandale for respondent, notice was reissued to appellant and case was adjourned to 15.06.2010. Today also none appeared for 2 F.A. No..: 274-06 appellant. Adv. S.N. Tandale appeared for respondent. It appears that, the appellant is not interested in pursuing the matter. Appeal is dismissed in default.
(Mrs.Uma S. Bora) (S. G. Deshmukh)
Member Presiding Judicial Member
Kalyankar