Section 21(1)(g) in Hyderabad City Police Act, 1348 F
(g)regulating the entrance or exit at any place of public amusement or place of public entertainment or at any meeting or public assembly and providing for the maintenance of public peace and the prevention of disturbance at such places;(gg)[ regulating or prohibiting the sale of any ticket or pass for admission, by whatever name called, to a place of public amusement;] [Amended by Act No.IX of 1951.]