Jammu & Kashmir High Court
Harbhajan Singh And Anr vs State Of J&K; And Ors on 4 December, 2017
S. No. 30
Regular List
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
OWP No. 1282/2016
MP No.1/2016
Date of order: 04.12.2017
Harbhajan Singh and anr . Vs State of J&K and ors.
Coram:
Hon'ble Mr. Justice RamalingamSudhakar, Judge
Appearing counsel:
For Petitioner (s) : Mr. Surinder Singh, Advocate
For respondent (s) : None
i) Whether to be reported in : Yes/No. Digest/Journal
ii) Whether approved for reporting in Press/Media : Yes/No. Admit.
Issue post admission notice to the respondents. Post in first week of February, 2018.
(RamalingamSudhakar) Judge Jammu 04.12.2017 Tilak, Secy OWP Nos.1282/2016 Page 1 of 1