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Jammu & Kashmir High Court

Harbhajan Singh And Anr vs State Of J&K; And Ors on 4 December, 2017

      S. No. 30
      Regular List

          HIGH COURT OF JAMMU AND KASHMIR AT JAMMU

OWP No. 1282/2016
MP No.1/2016
                                                                   Date of order: 04.12.2017
Harbhajan Singh and anr .                           Vs           State of J&K and ors.
Coram:
          Hon'ble Mr. Justice RamalingamSudhakar, Judge

Appearing counsel:
For Petitioner (s) :             Mr. Surinder Singh, Advocate
For respondent (s) :             None

i) Whether to be reported in : Yes/No. Digest/Journal

ii) Whether approved for reporting in Press/Media : Yes/No. Admit.

Issue post admission notice to the respondents. Post in first week of February, 2018.

(RamalingamSudhakar) Judge Jammu 04.12.2017 Tilak, Secy OWP Nos.1282/2016 Page 1 of 1