Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of West Bengal - Subsection Section 26(7) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982 (7)The pay or scale of pay, if any, attached to the post of a Secretary shall be such as may be determined by the State Government from time to time.
