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[Cites 0, Cited by 0] [Section 1260] [Entire Act]

Bengal Presidency - Subsection

Section 1260(e) in Police Regulations, Bengal , 1943

(e)The officer-in-charge of the work shall certify on the last payment voucher that repairs has been completed according to the specification and estimate made out under clause (a) and the Circle Inspector shall countersign it after satisfying himself about its correctness.