Securities And Exchange Board Of India - Subsection
Section 4(1)(vi) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015
(vi)[] [Renumbered 'clause (iii)' by Notification No. SEBI/LAD-NRO/GN/2018/59, dated 31.12.2018 (w.e.f. 15.1.2015).] the trades were pursuant to a trading plan set up in accordance with regulation 5.