Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Jharkhand - Section Section 3 in Bihar Development of Homeopathic System of Medicine Act, 1953 3. The Register of Homeopathic Practitioners required to be maintained under Section 21 shall be in Form 'A'.
