Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Bombay High Court

Pramod Anant Gurav And Ors vs Deputy Collector (Acquisition) And Ors on 24 August, 2018

Bench: A.A. Sayed, S.C. Gupte

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 491 OF 2016

 Madhukar Janardan Patil And Ors.                  ....Petitioner
            V/S
 Deputy Collector (acquisition) Raigad And Ors. ....Respondent

WITH WRIT PETITION NO. 12406 OF 2015 Pramod Anant Gurav And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 12405 OF 2015 Khairaj Ramji Bhanushali ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10587 OF 2015 Shantaram Mahadu Dharve And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10591 OF 2015 Vijay Ramchandra Patil And Ors ....Petitioner V/S Page 1/3 ::: Uploaded on - 24/08/2018 ::: Downloaded on - 31/08/2018 23:04:08 ::: Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10592 OF 2015 Santosh Ramdas Waghmare ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10593 OF 2015 Santosh Anant Divekar And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10793 OF 2015 Pandurang Kasha Pawar And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 11521 OF 2015 Pen Education Societys Late P.n. Godse ....Petitioner Vidyamandir, Varsai Through Hon. Secretary Sadanand Deo V/S Deputy Collector (acquisition) And Ors ....Respondent Shriram S. Kulkarni For Petitioner Ms. Pushpalata N. Diwan AGP for R.no. 1 To 4.

Page 2/3 ::: Uploaded on - 24/08/2018 ::: Downloaded on - 31/08/2018 23:04:08 :::
         CORAM :                A.A. SAYED &
                               S.C. GUPTE, JJ
      DATE :                   24th August, 2018
 P.C. :

Stand over to 07/09/2018, at the request of AGP.

( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 24/08/2018 ::: Downloaded on - 31/08/2018 23:04:08 :::