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[Cites 0, Cited by 0] [Section 230] [Entire Act]

State of Assam - Subsection

Section 230(i) in The Assam Excise Rules, 2016

(i)On the 7th, 14th, 21st and last day of each month or on the day previous, if these days fall on Sundays or public holidays, the balance account must be ruled off, totaled and balanced, the balance on hand being transferred to the left hand side of the account.