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State of Gujarat - Section

Section 26 in Raksha Shakti University Act, 2009

26. Payment by State Government to University.

- [The Government shall give] [Substituted 'The Government shall pay' by Gujarat Act No. 14 of 2013, dated 10.4.2013.] to the University from time to time such sums of money and in such manner as may be considered necessary for the exercise of powers and discharge of its functions by the University by or under this Act.