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State of Uttar Pradesh - Section

Section 300 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

300.

The counterfoil receipt books used by the [Land Management Committee] [Substituted by Notification No. 9203(1)/I-A-463-1952, dated 11.02.1953.] shall be in Z.A. Form 77 The pages shall be numbered consecutively. A stock book shall be kept up at the tahsil showing the issue of counterfoil receipt books to [Land Management Committee] [Substituted by Notification No. 9203(1)/I-A-463-1952, dated 11.02.1953.].