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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(1)(ii) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(ii)to bear a cut in their holdings in proportion to the extent of their holdings in lieu of the amount fixed for the land occupied by the irrigation system, by re-adjustment of field boundaries.