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State of Rajasthan - Section

Section 59 in The Rajasthan Distilleries Rules, 1977

59. Wash ready for distillation to be gauged by officer-in-charge.

- As soon as the wash is fully attenuated and ready for distillation the distiller shall again inform the officer-in-charge and that officer shall again, by gauging and the use of the saccharometer, and a coholometer (where one has been supplied), ascertain the quantity and specified gravity of the attenuated wash and record the particulars in his diary. The initial gravity shall be determined by adding the degrees of attenuation as ascertained by the alcoholometer to the actual gravity indicated by the saccharometer.