Delhi High Court - Orders
M2K Entertaninment Pvt Ltd & Anr vs North Delhi Metro Mall Pvt Ltd & Anr on 12 January, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 342/2023 and CCP(O) 93/2023, I.A.
21523/2023, I.A. 24518/2023, I.A. 782/2024, I.A. 812/2024 and
I.A.825/2024
M2K ENTERTANINMENT PVT LTD & ANR. ..... Petitioner
Through: Mr. Amit Agarwal and Mr. Saurabh
Kumar, Advocates.
versus
NORTH DELHI METRO
MALL PVT LTD & ANR. ..... Respondent
Through: Mr. Amit Sibal, Senior Advocate with
Mr. H. Sachdeva, Mr. Abhishek
Awasthi, Mr. Kamal Shankar, Mr. A.
Singh, Mr. Pradyumna Sharma, Ms.
Swati Sharma, Mr. Arjun Narang and
Mr. Maaz Ahmed, Advocates for R-1.
Mr. Akhil Sachar and Ms. Sunanda
Tulsyan, Advocates for Respondent
No. 2.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 12.01.2024 At request made on behalf of Mr. Sanjeev Sindhwani, learned senior counsel for the petitioner, who is stated to be abroad today, re-notify on 01st February 2024.
ANUP JAIRAM BHAMBHANI, J JANUARY 12, 2024/ak This is a digitally signed order.
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