Rajasthan High Court - Jaipur
Gopal Lal Kumawat vs State Of Raj And Ors on 15 November, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 23106/2017
Gopal Lal Kumawat
----Petitioner
Versus
State Of Raj And Ors
----Respondent
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 15/11/2021 None present on behalf of the petitioner. List after four weeks.
(INDERJEET SINGH),J Upendra Pratap Singh /80 (Downloaded on 17/11/2021 at 09:42:42 PM) Powered by TCPDF (www.tcpdf.org)