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Rajasthan High Court - Jaipur

Gopal Lal Kumawat vs State Of Raj And Ors on 15 November, 2021

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 23106/2017

                                    Gopal Lal Kumawat
                                                                                                            ----Petitioner
                                                                             Versus
                                    State Of Raj And Ors
                                                                                                          ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 15/11/2021 None present on behalf of the petitioner. List after four weeks.
(INDERJEET SINGH),J Upendra Pratap Singh /80 (Downloaded on 17/11/2021 at 09:42:42 PM) Powered by TCPDF (www.tcpdf.org)