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Kerala High Court

Green Mount Spices Pvt. Ltd vs Spices Board on 24 January, 2025

Author: C.S.Dias

Bench: C.S.Dias

WP(C) No.11479/2024                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                           THE HONOURABLE MR.JUSTICE C.S.DIAS
                  Friday, the 24th day of January 2025 / 4th Magha, 1946
                               WP(C) NO. 11479 OF 2024 (H)

   PETITIONER:


          GREEN MOUNT SPICES PVT. LTD., NEAR FOREST RANGE OFFICE,
          NERIAMANGALAM, IDUKKI, REPRESENTED BY ITS MANAGING DIRECTOR SRI. K.
          I. PAUL, PIN - 686 693.


   RESPONDENTS:


      1. SPICES BOARD, SUGANDHA BHAVAN, N.H.BYPASS, P.B.NO.2277, PALARIVATTOM
         P.O. ERNAKULAM, REPRESENTED BY ITS SECRETARY, PIN - 682 025.
      2. BOARD OF DIRECTORS, SPICES BOARD, SUGANDHA BHAVAN, N.H.BYPASS,
         P.B.NO.2277, PALARIVATTOM P.O. ERNAKULAM, REPRESENTED BY THE
         CHAIRMAN, PIN - 682 025.
      3. THE CHAIRMAN, SPICES BOARD, SUGANDHA BHAVAN, N.H.BYPASS,
         P.B.NO.2277, PALARIVATTOM P.O. ERNAKULAM, PIN - 682 025.
      4. THE SECRETARY, SPICES BOARD, SUGANDHA BHAVAN, N.H.BYPASS,
         P.B.NO.2277, PALARIVATTOM P.O., ERNAKULAM, PIN - 682 025.
      5. THE DIRECTOR (MARKETING), SPICES BOARD, SUGANDHA BHAVAN, N.H.BYPASS,
         P.B.NO.2277, PALARIVATTOM P.O., ERNAKULAM, PIN - 682 025.
      6. THE DEPUTY DIRECTOR, SPICES BOARD, REGIONAL OFFICE, GUNTUR, PIN -
         583 282.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation and implementation of Exts.P15 and P18 and
   permit the petitioner to proceed with the project, pending disposal of the
   writ petition.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   06.12.2024 and upon hearing the arguments of M/S.JELSON J.EDAMPADAM,
   R.V.SREEJITH, Advocates for the petitioner and of SRI.ANTONY MUKKATH,
   STANDING COUNSEL for the respondents, the court passed the following:

                                           ORDER

Post on 14.03.2025.

Interim order is extended till then.

Sd/- C.S.DIAS JUDGE 24-01-2025 /True Copy/ Assistant Registrar