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State of Assam - Section

Section 22A in The Assam Agricultural Farming Corporation Rules, 1973

22A. Constitution of a State Level Co-ordination Committee.

- A State Level Co-ordination Committee with a Chairman to be nominated by the Government shall constituted with the following members, namely-
(a) The Secretary, Agriculture, Member-Ex-Officio
(b) The Secretary Revenue, Member-Ex-Officio
(c) The Secretary, Irrigation, Member-Ex-Officio
(d) The Director, Agriculture Member-Ex-Officio
(e) The Director Rural Development Member-Ex-Officio
(f) Two Representatives from amongst the Chairman of FarmingCorporations as nominated by the Government Member-Ex-Officio
(g) Two non-official to be nominated by the Government havingexpertise knowledge in co-operation Farming, Member-Ex-Officio
The State Level Co-ordination committee shall hold its meeting at the State Headquarters at least twice a year and shall perform such functions as may be notified by Government from time to time.