Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

State of Odisha - Subsection

Section 105(2)(c) in Orissa Municipal Act, 1950

(c)provide for the minimum closing balance as prescribed under Section 112.