Madhya Pradesh High Court
Mukesh Kumar Wankhede vs The Security Printing And Minting ... on 17 February, 2024
Author: Pranay Verma
Bench: Pranay Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 16479 of 2023 (HAKIM SINGH DHAKED Vs THE SECURITY PRINTING AND MINTING CORPORATION OF INDIA LIMITED AND OTHERS) WP/16480/2023, WP/16481/2023, WP/16483/2023, WP/16484/2023, WP/16485/2023, WP/16486/2023, WP/16488/2023, WP/16491/2023, WP/16492/2023, WP/16493/2023, WP/16494/2023, WP/16497/2023, WP/16498/2023, WP/16500/2023, WP/16502/2023, WP/16504/2023, WP/16510/2023 Dated : 17-02-2024 Parties through their counsel.
Due to paucity of time the matter could not be heard. List after three weeks.
I.R., if any, to continue till the next date.
(PRANAY VERMA) JUDGE Shilpa Signature Not Verified Signed by: SHILPA NAGDEVE Signing time: 19-02-2024 10:45:06