Section 5(1) in The Jammu and Kashmir State Electricity Regulatory Commission Act, 2000
(1)The Chairperson or the Member shall hold office as such for a term of five years from the date on which he enters upon his office, but shall not be eligible for reappointment :Provided that no Chairperson or the Member shall hold office as such after he attains,-(a)in the case of the Chairperson, the age of sixty-five years; and(b)in the case of the Member, the age of sixty-two years.
