Supreme Court - Daily Orders
Mohd.Hussain @ Pehloo vs Shamsuddin on 27 October, 2021
Bench: Vineet Saran, Aniruddha Bose
ITEM NO.6 COURT NO.9 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).4296/2013
(Arising out of impugned final judgment and order dated 11-05-2009
in RSA No.1525/2000 passed by the High Court Of Punjab & Haryana At
Chandigarh)
MOHD.HUSSAIN @ PEHLOO & ANR. Petitioner(s)
VERSUS
SHAMSUDDIN & ORS. Respondent(s)
([FOR PHYSICAL HEARING]
IA No. 1/2013 - CONDONATION OF DELAY IN FILING)
Date : 27-10-2021 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Aftab Ali Khan, AOR
Mr. Nripendranath Bain, Adv.
Mr. Rajat S. Roy, Adv.
For Respondent(s) Mr. Tarun Gupta, AOR
Mr. Rameshwar Prasad Goyal, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioners, matter is adjourned for four weeks.
(ARJUN BISHT) (PRADEEP KUMAR)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2021.10.27
16:39:01 IST
Reason: