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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(1)(xiii) in Haryana Municipal (Control of Vehicles and Carts Drawn By Animals) Bye-laws, 1978

(xiii)that when plying after dark, the vehicles shall have four cat's eye or red reflectors fixed on the back side and two cat's eye or red reflectors fixed on the front side. These reflectors should -