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Union of India - Section

Section 7 in The Employees' State Insurance (Central) Rules, 1950

7. Roll of Members. - (1) The Corporation shall maintain a Roll of Members separately for the Corporation, the Standing Committee and the Medical Benefit Council. The name and the address of each member shall be stated therein.

(2)If a member changes his address, he shall notify such change to the Corporation for the correction of his address in the Roll.