Section 2(b) in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963
(b)[ "Faculty" means the Punjab State Faculty of Ayurvedic and Unani Systems of Medicine or the Haryana State Faculty of Ayurvedic and Unani Systems of Medicine;] [Substituted by Government of India, S.O. No. 3711, dated 10th November, 1970.]
