Section 5(23) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

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State of Madhya Pradesh - Subsection

Section 5(23) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(23)to make provisions for-

(a)Extra-mural teaching and extension service;

(b)Correspondence Course;

(c)Sports and athletic activities;

(d)Social service scheme;

(e)National Cadet Corps;

(f)Students Union;