Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 188(1)] [Section 188] [Entire Act] State of Uttar Pradesh - Subsection Section 188(1)(d) in The U.P. Municipalities Act, 1916 (d)cause mains and pipes to be shut off as to give greater pressure of water in or near the place where the fire has occurred;