Jammu & Kashmir High Court
Mohd. Akhter And Ors vs State Of J&K; And Others on 20 November, 2017
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Serial No. 01
Final Hearing List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CRA No. 05/2004, MP Nos. 99001/2004, 01/2017
c/w
CONF No. 04/2004
Date of order: 20.11.2017
Mohd. Akhter and ors vs State of J&K
Coram:
Hon'ble Mr Justice Badar Durrez Ahmed, Chief Justice
Hon'ble Mr Justice Sanjeev Kumar, Judge.
Appearance:
For the Appellant(s) : Mr K.D.S.Bandral, Advocate vice
Mr O.P.Thakur, Sr. Advocate.
For the Respondent(s) : None.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Mr O.P.Thakur has to argue the matter on behalf of the appellants. There is a bereavement in his family. A request for an adjournment has been made on his behalf.
Re-notify in the week commencing on 27.11.2017.
(Sanjeev Kumar) (Badar Durrez Ahmed)
Judge Chief Justice
Jammu
20.11.2017
Vijay