Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 823] [Entire Act] State of Jharkhand - Subsection Section 823(2) in Bihar Education Code, 1961 (2)No officer may, without the sanction of Government previously obtained, receive any trowel, key or other similar article offered to him at ceremonial function such as the laying of a foundation stone, or opening of a school building.
