Supreme Court - Daily Orders
Salim Khudbuiddin Shaikh vs State Of Maharasthra on 10 July, 2014
D ITEM NO.2 COURT NO.9 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... /2014
CRLMP No. 11868/2014
(Arising out of impugned final judgment and order dated 12/08/2011
in CRLA No. 863/2004 passed by the High Court of Judicature at
Bombay)
SALIM KHUDBUIDDIN SHAIKH Petitioner(s)
VERSUS
STATE OF MAHARASTHRA Respondent(s)
(With appln.for condonation of delay in filing SLP)
Date : 10/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE DIPAK MISRA
HON’BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s) Mr. Rajesh Singh ,Adv. (SCLSC)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(USHA BHARDWAJ) (RENUKA SADANA) AR-CUM-PS (COURT MASTER) Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.07.10 18:04:51 IST Reason: