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Supreme Court - Daily Orders

Salim Khudbuiddin Shaikh vs State Of Maharasthra on 10 July, 2014

D     ITEM NO.2                           COURT NO.9                 SECTION IIA

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)...... /2014
                                            CRLMP No. 11868/2014

     (Arising out of impugned final judgment and order dated 12/08/2011
     in CRLA No. 863/2004 passed by the High Court of Judicature at
     Bombay)

     SALIM KHUDBUIDDIN SHAIKH                                         Petitioner(s)

                                                 VERSUS

     STATE OF MAHARASTHRA                                Respondent(s)
     (With appln.for condonation of delay in filing SLP)

     Date : 10/07/2014 This petition was called on for hearing today.

     CORAM :
                            HON’BLE MR. JUSTICE DIPAK MISRA
                            HON’BLE MR. JUSTICE V. GOPALA GOWDA

     For Petitioner(s)              Mr. Rajesh Singh ,Adv. (SCLSC)

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

The special leave petition is dismissed.

(USHA BHARDWAJ) (RENUKA SADANA) AR-CUM-PS (COURT MASTER) Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.07.10 18:04:51 IST Reason: