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Andhra Pradesh High Court - Amravati

Life Insurance Corporation Of India, vs Randi Mahalakshmi, on 19 June, 2025

Author: R. Raghunandan Rao

Bench: R. Raghunandan Rao

 APHC010065182025
                    IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-
                                                             26
                                 AT AMARAVATI              [3446]

                           WRIT PETITION NO: 3888 of 2025

Life Insurance Corporation of India and                               ...Petitioners
others

      Vs.

Randi Mahalakshmi                                                  ...Respondent

                                     **********

Advocate for Petitioners : Sri J. U. M. V. Prasad (S C for LIC) Advocate for Respondent : Sri C. V. R. Rudra Prasad CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R. RAGHUNANDAN RAO DATE : 19th June 2025 PC:

Learned counsel for the respondent prays for and is granted four weeks' time for filing counter.
List on 17.07.2025.
DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J AMD