Andhra Pradesh High Court - Amravati
Life Insurance Corporation Of India, vs Randi Mahalakshmi, on 19 June, 2025
Author: R. Raghunandan Rao
Bench: R. Raghunandan Rao
APHC010065182025
IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-
26
AT AMARAVATI [3446]
WRIT PETITION NO: 3888 of 2025
Life Insurance Corporation of India and ...Petitioners
others
Vs.
Randi Mahalakshmi ...Respondent
**********
Advocate for Petitioners : Sri J. U. M. V. Prasad (S C for LIC) Advocate for Respondent : Sri C. V. R. Rudra Prasad CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R. RAGHUNANDAN RAO DATE : 19th June 2025 PC:
Learned counsel for the respondent prays for and is granted four weeks' time for filing counter.
List on 17.07.2025.
DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J AMD