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State of Uttar Pradesh - Section

Section 44 in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

44. Amendment of U.P. Act No. 1 of 1966.

- In section 68 of the Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam 1966, including the (sic) heading thereof, for the words and figures "the U.P. (Temporary) Control of Rent and Eviction Act, 1947." the words and figures "The Uttar Pradesh Urban Building (Regulation of letting, Rent and Eviction) Act, 1972." shall be substituted and the provision thereto shall be omitted.