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[Cites 0, Cited by 0] [Section 260] [Entire Act]

State of West Bengal - Subsection

Section 260(5) in The Chandernagore Municipal Corporation Act, 1990

(5)On an application from a person interested, the Chief Registrar or the Registrar shall issue an extract from an entry of birth or death in the register of births and deaths on payment of such fee as may be determined by regulation.