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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Act, 2006

(2)"agricultural labourer" means -
(i)any person in the age group of 18 to 65 years, engaged to work in agricultural or allied agricultural operations for wages, but who does not own any land;