Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Telangana - Subsection Section 49(d) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998 (d)take such measures as the Board may consider necessary for promoting the welfare of affected workmen.
