Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Bihar - Subsection Section 51(3) in The Bihar irrigation Act, 1997 (3)An appeal against the orders of the Canal officer shall lie to the Divisional Canal Officer within thirty days of the order passed under sub-section (2) and the order of the Divisional Canal Officer thereon shall be final.
