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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(3)(f) in The Jammu and Kashmir Excise Act, 1958 (1901 A. D.)

(f)[ by duty on bottling of liquor.] [Clause (f) added by Act XIII of 1959.]