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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(2) in West Bengal Municipal (Building) Rules, 2007

(2)The area of any such loft shall be restricted to 25 per cent of the area of the floor of any room other than inhabited room :Provided that hundred per cent of the area may be covered over any corridor and toilet.