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[Cites 0, Cited by 0] [Section 36(8)] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(8)(d) in The Maharashtra Housing and Area Development (Estate Management, Sale, Transfer and Exchange of Tenements) Regulations, 1981

(d)Furnish your passport size photograph in duplicate and one copy each of the family members whose names are included in the Schedule to the application.