Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 170(2)] [Section 170] [Entire Act] State of Manipur - Subsection Section 170(2)(b) in Manipur Land Revenue and Land Reforms Act, 1960 (b)any right, privilege, obligation or liability acquired, accrued or incurred under such enactment;