Section 53 in Rajasthan Registration Rules, 1955 Volume II
53. Office Salary Bills.
- The Departmental Sub-Registrars will Prepare a consolidated bill on account of their own salaries together with the salaries and allowances, if any, of all the ministerial and non-ministerial establishment paid by Government, arranged in the order of section and will submit the same to the District Registrars concerned for their counter-signature.
