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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(3) in Jammu and Kashmir Accountability Commission Rules, 2005

(3)The complaints relating to actions, allegations and grievances pertaining to Kashmir Division shall be filed in the Srinagar wing of the Commission and such complaints pertaining to Jammu Division be filed in the Jammu wing of the Commission.