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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(v) in The Goa Tax on Entry of Goods Act, 2000

(v)"Year" means the year commencing on the first day of April.
(B)Words and expressions used in this Act, but not defined, shall have the meaning as assigned to them in the Goa Sales Tax Act, 1964 (Act No. 4 of 1964).