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[Cites 0, Cited by 9] [Entire Act]

Union of India - Section

Section 14 in The Rubber Act, 1947

14. Licensing of transactions in rubber.

No person shall sell or otherwise dispose of, and no person shall buy or otherwise acquire, rubber except under and in accordance with the terms of a general or special licence issued by the Board: [*****] [Proviso omitted by Act 50 of 1949, Section 2.]