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[Cites 0, Cited by 0] [Section 26(9)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(9)(F) in The M.P. Bhumi Vikas Rules, 1984

(F)Group or Agency. - When an agency or a group of qualified architects, engineers, town planners is practising, then the qualification and competence of work shall be the combination of the individual qualifications and competence.