Bombay High Court
Pr.Commissioner Of Income Tax-10 vs Parle Biscuit Pvt Ltd on 21 January, 2020
Bench: Ujjal Bhuyan, Milind N. Jadhav
32. os itxa 1780-17.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
INCOME TAX APPEAL NO. 1780 OF 2017
Pr. Commissioner of Income Tax-10 .. Appellant
Versus
Parle Biscuit Pvt Ltd .. Respondent
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Mr. Sham Walve i/by A. Sharma for the Appellant
Mr. Sameer Dalal for the Respondent
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CORAM : UJJAL BHUYAN &
MILIND N. JADHAV, JJ.
DATE : JANUARY 21, 2020.
P.C.:
1. Mr. Sameer Dalal, the learned counsel for the respondent submits that tax effect in this case is below the prescribed limit of Rs. One Crore.
2. List the appeal on 29.1.2020 under the caption "Withdrawal".
[ MILIND N. JADHAV, J. ] [ UJJAL BHUYAN, J. ] Digitally signed by Ravindra M. Ravindra Amberkar M. Date:
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